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Tiwnkle Gour vs The State Of Madhya Pradesh
2022 Latest Caselaw 4431 MP

Citation : 2022 Latest Caselaw 4431 MP
Judgement Date : 29 March, 2022

Madhya Pradesh High Court

Tiwnkle Gour vs The State Of Madhya Pradesh on 29 March, 2022

Author: Anjuli Palo

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 1248 of 2021 (TIWNKLE GOUR Vs THE STATE OF MADHYA PRADESH)

Dated : 29-03-2022 Shri Satyam Agrawal, counsel for the applicant.

Ms. Geeta Yadav, PL for the State. Learned Panel Lawyer again prays for time to produce the verification report.

Looking to the facts and circumstances of the case, trial Court is directed not to pass final judgment in S.T. No. 11/2021 for a period of one month from

today.

List next week.

(SMT. ANJULI PALO) JUDGE

PB

Digitally signed by PRADYUMNA BARVE Date: 2022.03.30 16:35:48 +05'30'

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