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Smt. Urmila Malviya vs Vijay Kumar Sahu
2022 Latest Caselaw 4344 MP

Citation : 2022 Latest Caselaw 4344 MP
Judgement Date : 28 March, 2022

Madhya Pradesh High Court
Smt. Urmila Malviya vs Vijay Kumar Sahu on 28 March, 2022
Author: Anjuli Palo

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 421 of 2009 (SMT. URMILA MALVIYA Vs VIJAY KUMAR SAHU AND OTHERS)

Dated : 28-03-2022 Mr.Ishtiyaq Hussain, learned counsel for the appellant.

List the case before another Bench as the impugned judgment has been passed by me (Justice Smt.Anjuli Palo).

List the case after two weeks.

(SMT. ANJULI PALO) JUDGE

RM

Signature Not Verified SAN

Digitally signed by RAJESH MAMTANI Date: 2022.03.29 11:42:54 IST

 
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