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Har Narayan & Anr vs Basant Kumar Sen & Ors
2022 Latest Caselaw 4343 MP

Citation : 2022 Latest Caselaw 4343 MP
Judgement Date : 28 March, 2022

Madhya Pradesh High Court
Har Narayan & Anr vs Basant Kumar Sen & Ors on 28 March, 2022
Author: Anjuli Palo
                                           1
                  IN THE HIGH COURT OF MADHYA PRADESH
                               AT JABALPUR
                                     SA No. 753 of 2001
                           (HAR NARAYAN & ANR Vs BASANT KUMAR SEN & ORS)

    Dated : 24-02-2022
          Shri Avinash Zargar, counsel for the appellants.

          None for the respondents.

Heard finally. Reserved for delivery of judgment.

(SMT. ANJULI PALO) JUDGE

PB

Digitally signed by PRADYUMNA BARVE Date: 2022.03.28 18:34:05 +05'30'

 
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