Phulle @ Kabuluddin vs The State Of Madhya Pradesh
2022 Latest Caselaw 3953 MP

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      IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR
                                                          CRA No. 2567 of 2018
                                              (PHULLE @ KABULUDDIN Vs THE STATE OF MADHYA PRADESH)

 Dated : 22-03-2022
       Shri Shashi Kumar Khare, Advocate for the appellant.
       Shri C.P. Singh, Public Prosecutor for the respondent-State.

Heard.

Reserved for judgment.

   (G.S. AHLUWALIA)                                                         (RAJEEV KUMAR SHRIVASTAVA)
         JUDGE                                                                         JUDGE



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