Pappu @ Matiuddin vs State Of M.P.
2022 Latest Caselaw 3949 MP

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      IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR
                                                          CRA No. 246 of 2010
                                                      (PAPPU @ MATIUDDIN Vs STATE OF M.P.)

 Dated : 22-03-2022
       Shri O.P. Mathur, Shri Yash Saxena & Shri Ayush Saxena, Advocates for
the appellant.

       Shri C.P. Singh, Public Prosecutor for the respondent-State.

Heard.

Reserved for judgment.

   (G.S. AHLUWALIA)                                                          (RAJEEV KUMAR SHRIVASTAVA)
         JUDGE                                                                          JUDGE


Durgekar

SANJAY     Digitally signed by SANJAY NAMDEORAO
           DURGEKAR

DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT

NAMDEOR OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=afa4701a2661e1fb7720c022ffc2776 08ce55ba67f3594a641181b9ae8448e58,

AO pseudonym=DA26B82C5BC4CAF69072CA5A 13CA996C4169AB06, serialNumber=1190D1488DBA862FB108ED6 6262DC2DC2CB9D310D73128B3A6E7B046FC

DURGEKAR F28227, cn=SANJAY NAMDEORAO DURGEKAR Date: 2022.03.22 17:32:52 +05'30'