Prasenjeet Chatterjee vs The State Of Madhya Pradesh
2022 Latest Caselaw 3887 MP

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                                    IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                                                            CRA No. 3607 of 2021
                                         (PRASENJEET CHATTERJEE Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                Dated : 21-03-2022
                                     Shri Kabeer Paul, learned counsel for the appellant.
                                     Shri Vinod Tiwari, learned Panel Lawyer for the respondent no.1/State.

Learned counsel for the appellant seeks two week's time to file certified copy of the impugned judgment.

Time is granted.

List this case after two weeks.

(DINESH KUMAR PALIWAL) JUDGE

b

Signature Not Verified SAN

Digitally signed by BIJU BABY Date: 2022.03.22 18:40:02 IST