Ku. Preeti Dubey vs Smt. Pushpa Jain
2022 Latest Caselaw 3811 MP

Citation : 2022 Latest Caselaw 3811 MP
Judgement Date : 16 March, 2022

Madhya Pradesh High Court

Ku. Preeti Dubey vs Smt. Pushpa Jain on 16 March, 2022

Author: Anand Pathak

IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 3361 of 2021 (KU. PREETI DUBEY AND OTHERS Vs SMT. PUSHPA JAIN)

Dated : 16-03-2022 Shri Sanjay Kumar Mishra, learned counsel for the petitioners. At the outset, learned counsel for the petitioners informed this Court that he

already preferred an appeal against the judgment and decree dated 25.01.2022 passed by the learned Sixth Civil Judge, Junior Division, Vidisha (M.P.), therefore he intends to withdraw this petition to raise all available pleas as per law before the concerned appellate Court.

Prayer noted.

The petition is dismissed as withdrawn with the aforesaid liberty.

(ANAND PATHAK) JUDGE

AK/-

ANAND KUMAR 2022.03.16 18:49:12 +05'30'

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