Ram Swaroop Kushwaha vs The State Of Madhya Pradesh
2022 Latest Caselaw 3719 MP

                                                                           1
                                                 The High Court Of Madhya Pradesh
                                                          CRA No. 7742 of 2021
                                                 (RAM SWAROOP KUSHWAHA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                   Jabalpur, Dated : 15-03-2022
                                           Shri R. S. Patel, learned counsel for the appellant.

                                           Shri R. P. Prajapati, learned Panel Lawyer for the respondent/ State.

Shri L. P. Singh, learned counsel for respondent No.2. Learned counsel for the appellant is directed to file certified copy of the Trial Court judgment.

List this case for arguments on I.A. No.22465/2021 immediately after

furnishing of certified copy of the judgment.

(DINESH KUMAR PALIWAL) JUDGE

mrs. mishra

Signature Not Verified SAN

Digitally signed by DEEPA MISHRA Date: 2022.03.15 17:15:06 IST