Shri Sunil Singh Jat vs Smt. Chandresh Bai
2022 Latest Caselaw 3527 MP

                                                                          1
                                            IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                                                                BEFORE LOK ADALAT
                                               HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI
                                                                        &
                                                          SHRI AKSHAY PAWAR, ADVOCATE
                                                                 ON THE 12th OF MARCH, 2022

                                                             MISC. APPEAL No. 1578 of 2015

                                               Between:-
                                               SHRI SUNIL SINGH JAT S/O SHRI RAMCHANDRA
                                               SINGH JAT, AGED ABOUT 45 YEARS, B-6/49
                                               SARAFA BAZAR BAIRAGARH (SANTA HIRDARAM
                                               NAGAR), BHOPAL (MADHYA PRADESH)

                                                                                                        .....APPELLANT
                                               (NONE FOR THE APPELLANT)

                                               AND

                                   1.          SMT. CHANDRESH BAI W/O SHRI ASHOK MEENA,
                                               R/O VILLAGE PARWALIYA SADAK TAHSIL HUZUR
                                               DISTRICT BHOPAL AT PRESENT R/O NEAR
                                               EXJOTIA SUVIDH VIHAR ASHARAM CHORAHA
                                               AIRPORT ROAD (MADHYA PRADESH)

                                   2.          ASHOK MEENA S/O GANGARAM MEENA, R/O
                                               VILLAGE PARWALIA SADAK, TAH. HUZUR,
                                               DISTRICT BHOPAL AT PRESENT R/O NEAR
                                               EXJOTIA SUVIDH VIHAR ASHARAM CHORAHA
                                               AIRPORT ROAD (MADHYA PRADESH)

                                   3.          COLLECTOR / DISTRICT MAGISTRATE THE STATE
                                               OF MADHYA PRADESH OLD SECRETARIATE
                                               BAIRAGARH, BHOPAL (MADHYA PRADESH)

                                                                                                     .....RESPONDENTS
                                               (NONE FOR THE REPSONDENTS)

                                             T h is appeal coming on for hearing this day, the court passed the
                                   following:
                                                                           ORDER

Accordingly to the status report dated 09.02.2022, the Civil Suit No. 702- A/2014 has finally been disposed of vide judgment and decree dated 26.09.2015, therefore, this appeal has rendered infructuous.

Accordingly, this appeal is dismissed as having been rendered infructuous.

Signature Not Verified
  SAN
                                        (S. A. DHARMADHIKARI)                                      (AKSHAY PAWAR )
                                                 MEMBER                                               MEMBER

Digitally signed by ASHISH KUMAR ashish LILHARE Date: 2022.03.15 15:49:15 IST