Yogesh Kumar vs The State Of Madhya Pradesh
2022 Latest Caselaw 3517 MP

                                                                            1
                                                   The High Court Of Madhya Pradesh
                                                            CRA No. 5582 of 2017
                                                            (YOGESH KUMAR Vs THE STATE OF MADHYA PRADESH)

                                     Jabalpur, Dated : 11-03-2022
                                               Shri Vikas Mishra, Advocate for the appellant.

                                               Shri S.S. Chouhan, G.A. for the respondent-State.

Shri Adarsh Pandey, Advocate for the objector. Learned counsel for the appellant prays for and is granted time to argue the matter armed with relevant judgments which deals with the age determination of juvenile.

List after two weeks.

                                        (SUJOY PAUL)                                          (DWARKA DHISH BANSAL)
                                           JUDGE                                                     JUDGE

                                     Pallavi




Signature Not Verified
  SAN

Digitally signed by KUMARI PALLAVI SINHA Date: 2022.03.11 17:06:17 IST