Smt. Dropadi Choudhary vs The State Of Madhya Pradesh
2022 Latest Caselaw 3196 MP

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                                                The High Court Of Madhya Pradesh
                                                         WP No. 12865 of 2016
                                               (SMT. DROPADI CHOUDHARY Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                      Jabalpur, Dated : 07-03-2022
                                            Shri Dheerendra Kumar Shukla, learned counsel for the petitioner.

                                            Shri Yash Soni, learned Government Advocate for the respondent/State.

List this matter after the judgment is delivered in the pending Writ Appeal No.815/2017 before the Larger Bench.

(PURUSHAINDRA KUMAR KAURAV) JUDGE

anu

Signature Not Verified SAN

Digitally signed by ANUPRIYA SHARMA CHOUBEY Date: 2022.03.08 10:50:21 IST