Jagdish Prasad Gupta vs Ram Prasad Gupta
2022 Latest Caselaw 3116 MP

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                                              The High Court Of Madhya Pradesh
                                                        MP No. 633 of 2022
                                                     (JAGDISH PRASAD GUPTA Vs RAM PRASAD GUPTA AND OTHERS)

                                   Jabalpur, Dated : 04-03-2022
                                          Shri J.L. Mishra, Advocate for the petitioner.

                                          Ms. Sonali Biswas, P.L. for the State.
                                          Issue notices to the respondents on payment of process fee within seven

working days by both modes.

Notices be made returnable within four weeks. In the meanwhile, no final judgment shall be pronounced by the trial Court

till next date of hearing.

List this case after four weeks. Certified copy as per rules.

(ARUN KUMAR SHARMA) JUDGE

pn

Signature Not Verified SAN

Digitally signed by PANKAJ NAGLE Date: 2022.03.07 10:31:06 IST