Saeedul Hasan vs The State Of Madhya Pradesh
2022 Latest Caselaw 2939 MP

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                                         The High Court Of Madhya Pradesh
                                                  CRA No. 1253 of 2015
                                             (SAEEDUL HASAN AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                         Jabalpur, Dated : 02-03-2022
                                 Shri Manish Datt, Senior Advocate with Shri Nishant Pal Verma, Advocate for the

                         appellants.
                                 Miss Shweta Yadav, Government Advocate for the respondent-State.

Arguments heard. Judgment passed in separate sheet.

(SANJAY DWIVEDI) JUDGE

RAGHVENDRA

Signature Not Verified SAN

Digitally signed by RAGHVENDRA SHARAN SHUKLA Date: 2022.03.09 12:08:39 IST