Manoj Patel @ Appu @ Bhakku vs The State Of Madhya Pradesh
2022 Latest Caselaw 8678 MP

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                                                  IN THE HIGH COURT OF MADHYA PRADESH
                                                               AT JABALPUR
                                                                  CRA No. 3500 of 2017
                                                  (MANOJ PATEL @ APPU @ BHAKKU Vs THE STATE OF MADHYA PRADESH)

                                      Dated : 29-06-2022
                                            Shri Ajay Kumar Jain, learned counsel for the appellant.

                                            Shri Yogesh Dhande, learned G.A. for the respondent/State.

Shri Jain prays for time to argue the matter armed with the judgments on which he is placing reliance.

Prayer is allowed.

As prayed, list in next week.

                                        (SUJOY PAUL)                                   (PRAKASH CHANDRA GUPTA)
                                           JUDGE                                                JUDGE

                                      Akm

Signature Not Verified SAN

Digitally signed by AKANKSHA MAURYA Date: 2022.07.01 16:23:15 IST