Citation : 2022 Latest Caselaw 8599 MP
Judgement Date : 28 June, 2022
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 2625 of 2022 (PRAHLAD KALODA AND OTHERS Vs DECD. KANIRAM THROUGH LRS RADHESHYAM AND OTHERS)
Dated : 28-06-2022 Shri Lokesh Kumar Bhatnagar, learned counsel for the petitioner.
Shri N.S. Bhati appearing on behalf of Advocate General. At the request of learned counsel for the petitioner, list the matter alongwith MP No.2442/2022 on 04.07.2022.
Learned counsel for the petitioner will also file copy of the judgment and decree in the present case.
(VIJAY KUMAR SHUKLA) JUDGE
Sourabh
Signature Not Verified VerifiedDigitally Digitally signed by SAN SOURABH YADAV Date: 2022.06.29 09:58:52 IST
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