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Decease Hiralal Thr. Hire Dinesh vs Revenue Department
2022 Latest Caselaw 8598 MP

Citation : 2022 Latest Caselaw 8598 MP
Judgement Date : 28 June, 2022

Madhya Pradesh High Court
Decease Hiralal Thr. Hire Dinesh vs Revenue Department on 28 June, 2022
Author: Subodh Abhyankar

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 7302 of 2019 (DECEASE HIRALAL THR. HIRE DINESH Vs REVENUE DEPARTMENT AND OTHERS)

Dated : 28-06-2022 Shri Hitesh Sharma, learned counsel for the petitioner.

Ms. Drishti Rawal, learned counsel for the State. Counsel for the petitioner has supplied certain decisions to the counsel for the State and it is submitted that the case of the petitioner is squarely covered by these judgments.

Counsel for the State seeks and is granted a week's time to take

instructions in the matter and go through the judgments.

List in the next week.

(SUBODH ABHYANKAR) JUDGE

krjoshi

Signature Not Verified SAN

Digitally signed by KHEMRAJ JOSHI Date: 2022.06.28 16:41:48 IST

 
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