Shobharam vs Bhagole
2022 Latest Caselaw 8280 MP

                                                               1
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                              BEFORE
                                                HON'BLE SHRI JUSTICE SANJAY DWIVEDI
                                                        ON THE 22nd OF JUNE, 2022

                                                    MISC. PETITION No. 705 of 2017

                                        Between:-
                                        SHOBHARAM S/O BIRANLAL KOSHATA , AGED
                                        ABOUT 67 YEARS, OCCUPATION: PENSIONER
                                        215, GARHA GANJ NAR BAWALI JABALPUR
                                        (MADHYA PRADESH)

                                                                                      .....PETITIONER
                                        (REPRESENTED BY SHRI BALRAM KOSHTA, ADVOCATE)

                                        AND

                                   1.   BHAGOLE S/O POORANLAL, AGED ABOUT 70
                                        YEAR S, OCCUPATION: BIDI MANUGACTURER
                                        HOUSE NO. 646/1, GARHA GANJ (MADHYA
                                        PRADESH)

                                   2.   KHUMAN S/O POORANLAL , AGED ABOUT 67
                                        YEARS, OCCUPATION: ACCOUNTANT IN MPEB
                                        HOUSE NO 646 / 1 GARHA GANJ (MADHYA
                                        PRADESH)

                                   3.   ITWARILAL KOSHTA S/O LATE BEERANLAL
                                        K O S H TA 215 GARHA GANJ NEAR BAWLI
                                        (MADHYA PRADESH)

                                   4.   SUKHDEV KOSHTA S/O LATE BEERANLAL
                                        KOSHTA , AGED ABOUT 48 YEARS, 215 GARHA
                                        GANJ NEAR BAWLI (MADHYA PRADESH)

                                   5.   SHANTI BAI W/O MOOLCHAND KOSHTA , AGED
                                        ABOUT 62 YEARS, 215 GARHA GANJ NEAR
                                        BAWLI (MADHYA PRADESH)

                                   6.   SOMWATI BAI D/O LATE BEERANLAL KOSHTA ,
                                        AGED ABOUT 60 YEARS, 215 GARHA GANJ NEAR
                                        BAWLI (MADHYA PRADESH)
Signature Not Verified
  SAN

                                   7.   SHAKUN D/O LATE BEERANLAL KOSHTA ,
Digitally signed by SUDESH KUMAR        AGED ABOUT 55 YEARS, 215 GARHA GANJ NEAR
                                        BAWLI (MADHYA PRADESH)
SHUKLA
Date: 2022.06.23 10:31:14 IST
                                                                          2
                                                                                                   .....RESPONDENTS
                                              (REPRESENTED BY SHRI GIRISH SHRIVASTAVA, ADVOCATE)

                                            Th is petition coming on for hearing this day, th e court passed the
                                   following:
                                                                          ORDER

Learned counsel for the petitioner seeks for withdrawal of the petition making statement that by way of interim order, the trial Court was restrained to pass final order and now the trial has been concluded, but because of interim order of this Court, final order is not passed.

In the circumstance, the petition is dismissed as withdrawn. Now, the trial Court is free to pass final judgment.

(SANJAY DWIVEDI) JUDGE Sudesh

Signature Not Verified SAN

Digitally signed by SUDESH KUMAR SHUKLA Date: 2022.06.23 10:31:14 IST