Ram Prasad & Ors vs The State Of M.P.
2022 Latest Caselaw 9938 MP

Citation : 2022 Latest Caselaw 9938 MP
Judgement Date : 19 July, 2022

Madhya Pradesh High Court

Ram Prasad & Ors vs The State Of M.P. on 19 July, 2022

Author: Chief Justice

                                                       1
                               IN THE HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                               CRA No. 819 of 1995
                                    (RAM PRASAD & ORS AND OTHERS Vs THE STATE OF M.P.)

              Dated : 19-07-2022
                          Shri Surendra Singh - Senior Advocate with Shri Shivam Mishra -

              Advocate for appellants.
                          Shri S.S. Chouhan - Public Prosecutor for the State.
                          Heard arguments.
                          Judgment reserved.


                      (RAVI MALIMATH)                                            (VISHAL MISHRA)
                        CHIEF JUSTICE                                                 JUDGE

irfan

Signature Not Verified Signed by: MOHD IRFAN SIDDIQUI Signing time: 7/23/2022 12:19:45 PM

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