Narendra Singh vs Sukki
2022 Latest Caselaw 9375 MP

Citation : 2022 Latest Caselaw 9375 MP
Judgement Date : 11 July, 2022

Madhya Pradesh High Court

Narendra Singh vs Sukki on 11 July, 2022

Author: Rajeev Kumar Shrivastava

                                                 1
                            IN THE HIGH COURT OF MADHYA PRADESH
                                         AT GWALIOR
                                            SA No. 149 of 2020
                                (NARENDRA SINGH AND OTHERS Vs SUKKI AND OTHERS)

               Dated : 11-07-2022
                     Shri Amit Lahoti, learned counsel for the appellant.

                     Shri J.P. Mishra, learned counsel for the respondents No.1 to 7.

Shri G.K. Agrawal, learned Govt. Advocate for the respondent No.8/State.

Arguments heard. Reserved for judgment.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE

mani

SUBASRI MANI 2022.07.11 18:29:51 -07'00'

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