Ranchhod Sitole vs Smt. Jyoti Sitole
2022 Latest Caselaw 9062 MP

                                                                                    1
                                                               IN THE HIGH COURT OF MADHYA PRADESH
                                                                             AT INDORE
                                                                                  BEFORE
                                                               HON'BLE SHRI JUSTICE RAJENDRA KUMAR (VERMA)
                                                                             ON THE 7th OF JULY, 2022

                                                                  CRIMINAL REVISION No. 3062 of 2021

                                                          Between:-
                                                          RANCHHOD SITOLE
                                                          S/O SHRI SAKHARAM SITOLE,
                                                          AGED ABOUT 34 YEARS,
                                                          OCCUPATION: SERVICE
                                                          C/O MAHESH MORYA
                                                          R/O. H NO. 148, NEAR CHATRACHHAYA
                                                          COLONY, NEW GENIUS SCHOOL
                                                          DIST.:DHAR, (MADHYA PRADESH)

                                                                                                                .....PETITIONER
                                                          (NONE FOR THE PETITIONER. )

                                                          AND

                                                          SMT. JYOTI SITOLE W/O RANCHHOD SITOLE,
                                                          AGED ABOUT 30 YEARS,
                                                          OCCUPATION: HOUSEWIFE
                                                          R/O. H NO149, CHATRACHAAYA COLONY,
                                                          PITHAMPUR, DISTT.-DHAR,
                                                          AT PRESENT-NARMADA DUDH DAIRY
                                                          CHATRACHHYA COLONY,
                                                          H NO. C-8, PITHAMPURA
                                                          DIST.:DHAR, (MADHYA PRADESH)

                                                                                                             .....RESPONDENTS
                                                          (BY SHRI )

                                                        T h is revision coming on for orders this day, t h e cou rt passed the
                                                  following:
                                                                                     ORDER

None for the petitioner.

This petition is filed by the applicant against order dated 28.03.2019 SUMATHI JAGADEESAN passed by Principal Judge, Family Court, Dhar, in Civil Case No.115/2018. Digitally signed by SUMATHI JAGADEESAN

As per Office report dated 07.12.2021, this petition is filed against the DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=JUDICIAL, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=2c031063fea95cabb51a5432c9ce6df4c49ae5 56251c6a1b1fca11a86643b2a2, pseudonym=BEF252392AFC4F748B6F8C1E18D805F7 FACD91F2, serialNumber=28E58B6FE482FD4DF2469FAAFF13E83 6178C3C81533BF4D0F8641FFAB3DD337B, cn=SUMATHI JAGADEESAN Date: 2022.07.07 18:12:17 +05'30'

judgment & decree of Divorce passed under Section 13 of Hindu Marriage Act, by the Family Court, District Dhar, however, as per Rule 8(4) of Chapter-II of M.P. High Court Rules, 2008, First Appeal should be filed before this Court under Section 19(1) of the Family Court Act, therefore, this petition is not maintainable.

In view of the aforesaid, Cr.R. No.3062/2021 is hereby dismissed as not maintainable.

Certified copy, as per Rules.

(RAJENDRA KUMAR (VERMA)) JUDGE sumathi

SUMATHI JAGADEESAN Digitally signed by SUMATHI JAGADEESAN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=JUDICIAL, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=2c031063fea95cabb51a5432c9ce6df4c49ae556251c6a1b1f ca11a86643b2a2, pseudonym=BEF252392AFC4F748B6F8C1E18D805F7FACD91F2, serialNumber=28E58B6FE482FD4DF2469FAAFF13E836178C3C8153 3BF4D0F8641FFAB3DD337B, cn=SUMATHI JAGADEESAN Date: 2022.07.07 18:12:36 +05'30'