Vinod Sharma vs State Of M.P.
2022 Latest Caselaw 611 MP

Citation : 2022 Latest Caselaw 611 MP
Judgement Date : 12 January, 2022

Madhya Pradesh High Court

Vinod Sharma vs State Of M.P. on 12 January, 2022

Author: Gurpal Singh Ahluwalia

                                              1
                     THE HIGH COURT OF MADHYA PRADESH
                                  CRA-655-2010
                           Vinod Sharma vs. State of M.P.

          Gwalior, Dated: 12.01.2022

               Shri Anoop Nigam, Counsel for the appellant.

               Shri C.P. Singh, Panel Lawyer for the State.

               Heard finally.

               Reserved for judgment.



          (G.S. Ahluwalia)                               (Deepak Kumar Agarwal)
              Judge                                              Judge

 (alok)




ALOK KUMAR
2022.01.13

11:51:37 +05'30'

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