Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Bharat Singh vs State Of M.P.
2022 Latest Caselaw 527 MP

Citation : 2022 Latest Caselaw 527 MP
Judgement Date : 11 January, 2022

Madhya Pradesh High Court

Bharat Singh vs State Of M.P. on 11 January, 2022

Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH

CRA No. 691/2010 (BHARAT SINGH AND OTHERS Vs STATE OF M.P.)

Through Video Conferencing

Gwalior, Dated: 11.01.2022

Shri Atul Gupta with Shri A.K. Jain, Counsel for appellant No.1

& 3.

Shri V.D. Sharma, Counsel for appellant No.2.

Shri C.P. Singh, Counsel for State.

The arguments on behalf of appellants No.1 & 3 are also

concluded.

Reserved for judgment.


                     (G.S. Ahluwalia)                             (Deepak Kumar Agarwal)
                         Judge                                            Judge

Aman

  AMAN TIWARI
  2022.01.12
  14:13:17 +05'30'

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Bharat Singh vs State Of M.P.
2022 Latest Caselaw 527 MP

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : MAIMS

Bharat Singh vs State Of M.P.2022 Latest Caselaw 527 MP

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : MAIMS

Bharat Singh vs State Of M.P.
2022 Latest Caselaw 527 MP