Jagdeesh Singh vs The State Of Madhya Pradesh
2022 Latest Caselaw 427 MP

                                                                     1                          MCRC-56158-2021
                                          The High Court Of Madhya Pradesh
                                                  MCRC No. 56158 of 2021
                                                   (JAGDEESH SINGH Vs THE STATE OF MADHYA PRADESH)

                                 Jabalpur, Dated : 07-01-2022
                                         Shri Bhole Nath Sharma, Advocate for the applicant.

                                         Shri Raji Mathi, Panel Lawyer for the respondent-State.

Counsel for the applicant is directed to file the judgment of acquittal of the applicant in other case which is registered under Section 376 of IPC against the present applicant.

List the matter in the next week.

It is made clear that no further adjournment shall be granted.

(VISHAL MISHRA) JUDGE

irfan

Signature Not Verified SAN

Digitally signed by MOHD IRFAN SIDDIQUI Date: 2022.01.08 12:34:05 IST