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Hariram Dheemar vs State Of M.P.
2022 Latest Caselaw 343 MP

Citation : 2022 Latest Caselaw 343 MP
Judgement Date : 6 January, 2022

Madhya Pradesh High Court

Hariram Dheemar vs State Of M.P. on 6 January, 2022

Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH

CRA No. 661/2010 (HARIRAM DHEEMAR Vs STATE OF M.P.)

Gwalior, Dated: 06.01.2022

Shri Shilendra Singh, Counsel for appellant.

Shri A.K. Nirankari, Public Prosecutor for State.

Arguments heard.

Reserved for judgment.


                     (G.S. Ahluwalia)                          (Deepak Kumar Agarwal)
                         Judge                                        Judge

Aman

  AMAN TIWARI
  2022.01.07
  17:06:22 +05'30'

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Hariram Dheemar vs State Of M.P.
2022 Latest Caselaw 343 MP

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Hariram Dheemar vs State Of M.P.2022 Latest Caselaw 343 MP

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Hariram Dheemar vs State Of M.P.
2022 Latest Caselaw 343 MP