Ajay Chourasiya vs The State Of M.P
2022 Latest Caselaw 192 MP

                                                                      1                            MCRC-33558-2021
                                           The High Court Of Madhya Pradesh
                                                   MCRC No. 33558 of 2021
                                                    (AJAY CHOURASIYA Vs THE STATE OF M.P AND OTHERS)

                                   Jabalpur, Dated : 04-01-2022
                                         Mr. Anurag Shivhare, learned counsel for the applicant.

                                         Ms.    Pushpanjali    Dwivedi,     learned     Panel    Lawyer   for   the
                                   respondent/State.

Mr. Subhash Kumar Chaturvedi, learned counsel for the objector. Judgment in the case has been passed on 20.12.2021 whereby the applicant has been acquitted by the trial Court.

In view of the above, this M.Cr.C. is dismissed as infructuous.

(SMT. ANJULI PALO) JUDGE

ks

Signature Not Verified SAN

Digitally signed by KOUSHALENDRA SHARAN SHUKLA Date: 2022.01.04 18:44:06 IST