Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Raghuveer vs State Of M.P.
2022 Latest Caselaw 189 MP

Citation : 2022 Latest Caselaw 189 MP
Judgement Date : 4 January, 2022

Madhya Pradesh High Court

Raghuveer vs State Of M.P. on 4 January, 2022

Author: Gurpal Singh Ahluwalia

                                                 1


                         THE HIGH COURT OF MADHYA PRADESH
                                      CRA-667-2010
                             (Raghuveer Singh Vs. State of M.P)
                Gwalior, dated: 04.01.2022

                     Shri Ashok Jain, Counsel for the appellant.

                     Shri C.P. Singh, Panel Lawyer for the respondent/State.

Heard finally.

Reserved for judgment.



                (G.S. Ahluwalia)                     (Deepak Kumar Agarwal)
                      Judge                                  Judge
mani

SUBASRI MANI 2022.01.04 17:05:21

-08'00'

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Raghuveer vs State Of M.P.
2022 Latest Caselaw 189 MP

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : MAIMS

Raghuveer vs State Of M.P.2022 Latest Caselaw 189 MP

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : MAIMS

Raghuveer vs State Of M.P.
2022 Latest Caselaw 189 MP