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Rajesh Khandelwal vs State Of M.P.
2022 Latest Caselaw 1392 MP

Citation : 2022 Latest Caselaw 1392 MP
Judgement Date : 31 January, 2022

Madhya Pradesh High Court
Rajesh Khandelwal vs State Of M.P. on 31 January, 2022
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH

CRA No. 349/2011 (RAJESH KHANDELWAL Vs STATE OF M.P.)

Gwalior, Dated: 31.01.2022

Shri Ashok Jain, Counsel for appellant.

Shri C.P. Singh, Counsel for State.

Shri M.K. Chaudhary, Counsel for complainant.

Arguments heard.

Reserved for judgment.


                        (G.S. Ahluwalia)                           (Deepak Kumar Agarwal)
                            Judge                                          Judge

Aman
  AMAN TIWARI

2022.02.01 15:00:01 +05'30'

 
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