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Balram vs The State Of Madhya Pradesh
2022 Latest Caselaw 130 MP

Citation : 2022 Latest Caselaw 130 MP
Judgement Date : 3 January, 2022

Madhya Pradesh High Court
Balram vs The State Of Madhya Pradesh on 3 January, 2022
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH

CRA No. 5079/2019 (BALRAM & ANOTHER Vs. STATE OF MADHYA PRADESH)

Gwalior, Dated: 03.01.2022

Shri C.P. Singh, Counsel for appellants.

Shri A.P.S. Tomar, Counsel for State.

Shri D.S. Rajawat, Counsel for complainant.

Arguments heard.

Reserved for judgment.

                     (G.S. Ahluwalia)                         (Deepak Kumar Agarwal)
                         Judge                                       Judge

Aman

  AMAN TIWARI
  2022.01.03
  17:19:50 +05'30'
 

 
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