Public Health Engineering ... vs Chandrabhan
2022 Latest Caselaw 1279 MP

Citation : 2022 Latest Caselaw 1279 MP
Judgement Date : 27 January, 2022

Madhya Pradesh High Court

Public Health Engineering ... vs Chandrabhan on 27 January, 2022

Author: Vivek Rusia

                                  1
        The High Court Of Madhya Pradesh
                  WA No. 957 of 2020
       (PUBLIC HEALTH ENGINEERING DEPARTMENT AND OTHERS Vs CHANDRABHAN)

Indore, Dated : 27-01-2022
       Heard through Video Conferencing.

       Shri Shrey Raj Saxena, appearing on behalf of appellant /State.
       Shri Mohd. Iqbal Khan, learned counsel for the respondent is directed

to examine the judgment and make submission on the next date of hearing.

List the matter in the next week along with W.A.No.938/2020.




  (VIVEK RUSIA)                            (RAJENDRA KUMAR (VERMA))
      JUDGE                                         JUDGE

 das
          Digitally signed by
          REENA PARTHO
          SARKAR
          Date: 2022.01.27
          17:52:47 +05'30'

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