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R L Jatav vs The State Of Madhya Pradesh
2022 Latest Caselaw 120 MP

Citation : 2022 Latest Caselaw 120 MP
Judgement Date : 3 January, 2022

Madhya Pradesh High Court
R L Jatav vs The State Of Madhya Pradesh on 3 January, 2022
Author: Rohit Arya
                                         1                             CRR-2670-2021
                    The High Court Of Madhya Pradesh
                             CRR No. 2670 of 2021
                          (R L JATAV Vs THE STATE OF MADHYA PRADESH)


Gwalior, Dated : 03-01-2022
             Shri Prem Singh Bhadouria, learned counsel for the petitioner.

             Shri Naval Kishor Gupta, learned Panel lawyer for the respondent-

State.

Shri Bhadouria prays for time to place on record the judgment dated 30/06/2017 passed in Special Case No.09/2012.

List this case after two weeks.




     (ROHIT ARYA)                                       (SATISH KUMAR SHARMA)
        JUDGE                                                    JUDGE

vc


 VARSHA
 CHATURVEDI
 2022.01.04
 11:44:18 +05'30'
 

 
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