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The State Of Madhya Pradesh vs R.N.Karaiya
2022 Latest Caselaw 2250 MP

Citation : 2022 Latest Caselaw 2250 MP
Judgement Date : 17 February, 2022

Madhya Pradesh High Court
The State Of Madhya Pradesh vs R.N.Karaiya on 17 February, 2022
Author: Gurpal Singh Ahluwalia
                                     1
                THE HIGH COURT OF MADHYA PRADESH
                              Cr.A.338/2014
                      State of M.P. V. R.N. Karaiya


     Gwalior, Dated: 17.02.2022

            Shri Ajay Chaturvedi, Counsel for the appellant/Special Police

     Establishment, Lokayukt.

            Shri D.P. Singh, Counsel for respondent.

At the request of Counsel for the parties, the case is heard

finally.

Reserved for judgment.

(G.S. Ahluwalia) Judge ar

ABDUR RAHMAN 2022.02.17 18:34:58 +05'30'

 
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