Narsingh vs Lrs Of Deceased Dhanna Thr. Smt ...
2022 Latest Caselaw 1586 MP

                                                                         1
                                             The High Court Of Madhya Pradesh
                                                       SA No. 221 of 2021
                                       (NARSINGH AND OTHERS Vs LRS OF DECEASED DHANNA THR. SMT DHULIBAI AND OTHERS)

                                   Indore, Dated : 03-02-2022
                                            Heard through Video Conferencing.

                                            Shri Yash Pal Rathore, learned counsel for the appellants.
                                            Heard on admission.
                                            This second appeal is admitted on following substantial questions of
                                   law:-
                                            (1) Whether, the learned first appellate court has erred in holding the

                                   plaintiff of the suit land merely their name is recorded in Khasra and Khatuni
                                   Ex.P/1 & P/2. It is settled position of law that revenue entries does not confer
                                   any title and first appellate court has assumed the title on the basis of revenue
                                   entry?
                                            (2) Whether, the first appellate court has erred in reversing the
                                   judgment and decree passed by the trial Court without appreciating the
                                   evidence and not drawing the adverse inference against the plaintiff?


                                            Let notice be issued to the respondents on payment of PF within 7

days. Notices be made returnable within 8 weeks.

IR, if any, shall remain continued till the next date of hearing.

(ANIL VERMA) JUDGE

trilok

Signature Not Verified SAN

Digitally signed by TRILOK SINGH SAVNER Date: 2022.02.04 10:18:04 PST