Citation : 2022 Latest Caselaw 16980 MP
Judgement Date : 20 December, 2022
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1023 of 2011 (RAMPHAL Vs THE STATE OF MADHYA PRADESH)
Dated : 20-12-2022 Judgment pronounced, signed and dated separately.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
PK
Signature Not Verified Signed by: PARITOSH KUMAR Signing time: 12/20/2022 5:32:13 PM
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