Rehan Khokar vs The State Of M.P.
2022 Latest Caselaw 16546 MP

                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                        CRA No. 11687 of 2022
                                               (REHAN KHOKAR AND OTHERS Vs THE STATE OF M.P.)

                           Dated : 13-12-2022
                                 Shri Sameer Anant Athawale, learned counsel for the appellants.

                                 Shri Hemant Sharma, learned Government Advocate for the
                           respondent/State.

Learned counsel for the appellant prays for and is granted one week time to produce the case diary as well as the diary of Merg No.02/2016 of Police

Station Lasudiya.

Meanwhile, till the next date of hearing, no final judgment shall be passed. List after one week.

(RAJENDRA KUMAR (VERMA)) JUDGE

RJ

Signature Not Verified Signed by: REENA JOSEPH Signing time: 14-12-2022 10:10:29