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Kamal Singh vs Bhawarlal
2022 Latest Caselaw 16545 MP

Citation : 2022 Latest Caselaw 16545 MP
Judgement Date : 13 December, 2022

Madhya Pradesh High Court
Kamal Singh vs Bhawarlal on 13 December, 2022
Author: Deepak Kumar Agarwal
                                     1
             IN THE HIGH COURT OF MADHYA PRADESH
                          AT GWALIOR
                               SA No. 231 of 2015
                        (KAMAL SINGH Vs BHAWARLAL AND OTHERS)

Dated : 13-12-2022
       Shri N.K. Gupta- Senior Advocate with Shri Shatru Daman Singh

Bhadauriya- Advocate for the appellant.
       Shri Shiraz Qureshi- Government Advocate for the State.
       Heard on the question of admission.
       This second appeal under Section 100 of the Code of Civil Procedure,
1908 has been filed against the judgment and decree dated 25/06/2015 passed

by 1st Additional District Judge to 1st Additional District Judge, Guna District-
Guna (M.P.) in First Appeal No.83A/2015 confirming the judgment and decree
dated 02/03/2015 passed by 2nd Civil Judge, Class- I, Guna, District - Guna
(M.P.) in Civil Suit No.8A/2014.
       The appeal involves and is admitted on the following substantial
question of law;

          (1) Whether learned both the Courts below erred in
          relying upon the demarcation report which was not as per
          rules for making demarcation hence, the judgment and
          decree passed by learned both the Courts below are
          vitiated.?
       Issue notice to the respondents for final hearing on payment of process

fee by RAD mode within seven working days, returnable without six weeks.

Also heard on IA No.3486/2015, an application under Order 39 Rule 1& 2 read with Section 151 of CPC.

Meanwhile, parties are directed to maintain status quo as it exists today till next date of hearing.

List the case after six weeks.

(DEEPAK KUMAR AGARWAL) JUDGE

rahul

Digitally signed by RAHUL SINGH PARIHAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=eac942476567cd1b39b3da46068403462fdf82ab676 d0cde4dee473fe77953f5, pseudonym=68E0B84BAE73376CD071289B3D9FE728CE00D4 87, serialNumber=0275C4F803F94C47998BE5C534E21BDED910F D4AB9D159B55575E814D05B2EED, cn=RAHUL SINGH PARIHAR Date: 2022.12.19 18:43:51 +05'30'

 
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