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D.F. (Dias (Dead) Through Legal ... vs Shrimurti Parasnath Digambar ...
2022 Latest Caselaw 16206 MP

Citation : 2022 Latest Caselaw 16206 MP
Judgement Date : 7 December, 2022

Madhya Pradesh High Court
D.F. (Dias (Dead) Through Legal ... vs Shrimurti Parasnath Digambar ... on 7 December, 2022
Author: Dwarka Dhish Bansal
                                                           1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                    BEFORE
                                   HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
                                             ON THE 7 th OF DECEMBER, 2022
                                             MISC. PETITION No. 5641 of 2022

                           BETWEEN:-
                           1.    D.F. DIAS (DEAD) THROUGH LEGAL HEIRS
                                 FRANCISCA DIAS W/O LATE SHRI D.F. DIAS, AGED
                                 ABOUT    74    YEARS, BUNGALOW NO.         46
                                 CANTONMENT PENTY NAKA SADAR JABALPUR
                                 (MADHYA PRADESH)

                           2.    MITCHLE ELIZA DIAS D/O LATE SHRI D.F. DIAS,
                                 AGED ABOUT 44 YEARS, R/O BUNGALOW NO. 46
                                 CANTONMENT, PENTY NAKA SADAR, JABALPUR
                                 (MADHYA PRADESH)

                           3.    MONESSA DIAS WARD D/O LATE SHRI D.F. DIAS,
                                 AGED ABOUT 41 YEARS, R/O BUNGALOW NO. 46
                                 CANTONMENT, PENTY NAKA SADAR, JABALPUR
                                 (MADHYA PRADESH)

                                                                                     .....PETITIONERS
                           (BY SHRI ABHISHEK DILRAJ-ADVOCATE )

                           AND
                           SHRIMURTI PARASNATH DIGAMBAR JAIN BADA
                           MANDIR TRUST HANUMAN TAAL THROUGH ITS
                           SECRETARY SINGHAI SHRI POORAN CHAND JAIN SO
                           LATE SHRI SAWAI SINGHAI BHAGCHAND JAIN
                           RAMAYAN VASTRALAYA BADA PHUARA JABALPUR
                           (MADHYA PRADESH)

                                                                                    .....RESPONDENT


                                 This petition coming on for admission this day, th e court passed the
                           following:
                                                            ORDER

This misc. petition has arisen out of execution proceedings pending Signature Not Verified Signed by: SWETA SAHU Signing time: 12/12/2022 10:51:08 AM

before the executing Court in pursuance of judgment and decree of eviction dated 03.01.2022 which has attained finality due to dismissal of civil appeal on 27.08.2022, against which second appeal no.2358/2022 has been filed, which has been disposed off today.

In the light of order passed today i.e. on 07.12.2022 in second appeal no.2358/2022, this misc. petition is dismissed as having rendered infructuous.

Interim application(s), if any, shall stand disposed off.

(DWARKA DHISH BANSAL) JUDGE ss

Signature Not Verified Signed by: SWETA SAHU Signing time: 12/12/2022 10:51:08 AM

 
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