Sendil Raj vs Smt. Lalita
2022 Latest Caselaw 16003 MP

                                                            1
                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                    CRR No. 6243 of 2019
                                                     (SENDIL RAJ Vs SMT. LALITA)

                         Dated : 02-12-2022
                               Parties through their counsel.

                               As prayed by Shri M.P. Rajak, Advocate, list in next week to enable
                         him to go through the judgment of Supreme Court in the case of Rajnesh Vs.
                         Neha and Another reported in (2021) 2 SCC 324.




                                                                                   (SUJOY PAUL)
                                                                                      JUDGE

                         Akm




Signature Not Verified
Signed by: MANJU
Signing time:
12/3/2022

12:04:50 PM