Nanhelal Khodare vs The State Of Madhya Pradesh
2022 Latest Caselaw 15948 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 19613 of 2021 (NANHELAL KHODARE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 01-12-2022 Parties through their counsel.

Learned counsel for the petitioners submitted that the issue involved in this petition is covered by order dated 28.2.2022 passed by this Court in W.P No.10425/2017.

Learned Govt. Advocate prays for short time to go through the judgment.

List the matter after two weeks.

(VISHAL DHAGAT) JUDGE

mms

Signature Not Verified Signed by: MONSI M SIMON Signing time: 12/3/2022 12:35:10 PM