Nitin vs Smt Versha
2022 Latest Caselaw 15947 MP

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRR No. 5910 of 2018
                                                          (NITIN Vs SMT VERSHA)

                         Dated : 01-12-2022
                                 Parties through their respective counsel.

                                 As prayed by learned counsel for the parties, list the matter in the next
                         week to enable the parties to go through the judgment of Supreme Court in
                         Rajnesh Vs. Neha and another, 2021 (2) SCC 324.


                                                                                       (SUJOY PAUL)
                                                                                          JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
12/2/2022

3:44:59 PM