Citation : 2022 Latest Caselaw 6516 MP
Judgement Date : 29 April, 2022
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MA No. 1113 of 2022
(JAWAHARLAL AND OTHERS Vs USHABAI AND OTHERS)
Dated : 29-04-2022
Shri Anshul Rajpurohit, learned counsel for the appellant.
Issue notice to the respondent Nos.1 to 11 along with I.A.No.1905/2022 on
payment of P.F within 7 days. Notices be made returnable within 8 weeks.
Heard on I.A.No.1905/2022 which is an application for stay. It is directed that till the final disposal of this petition, the trial court shall not deliver the final judgment, however, it shall continue with the proceedings.
List the matter after vacation.
Digitally signed by REENA PARTHO SARKAR Date: 2022.04.29 17:25:22 +05'30' (AMAR NATH (KESHARWANI)) JUDGE
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