Citation : 2022 Latest Caselaw 6515 MP
Judgement Date : 29 April, 2022
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 832 of 2022 (THE STATE OF MADHYA PRADESH Vs VINOD AND OTHERS)
Dated : 29-04-2022 Mr G. Purohit, learned counsel for the petitioner.
In compliance of order dated 25-04-2022 the applicant has served the non- applicants by 'Dasti' service and affidavit in that regard has also been filed. However, there is no appearance on behalf of the non-applicants. In order to afford another opportunity to the non-applicants to appear, list in week commencing 09-05-2022.
Till next date of hearing, the trial Court shall not pass final judgment in the matter.
Certified copy as per rules.
(PRANAY VERMA) JUDGE
rashmi
Signature Not Verified SAN
Digitally signed by RASHMI PRASHANT Date: 2022.04.30 12:01:24 IST
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