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Hemant Kumar Ahirwar vs The State Of Madhya Pradesh
2022 Latest Caselaw 6514 MP

Citation : 2022 Latest Caselaw 6514 MP
Judgement Date : 29 April, 2022

Madhya Pradesh High Court
Hemant Kumar Ahirwar vs The State Of Madhya Pradesh on 29 April, 2022
Author: Atul Sreedharan

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 7622 of 2009 (HEMANT KUMAR AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 29-04-2022 Mr.Arvind Shrivastava, learned counsel for the petitioner.

This case was heard and reserved for orders and thereafter vide order dated 13.4.2022, the matter was listed for further hearing. As the same was heard and reserved before a Coordinate Bench, office is requested to list this case before the same bench on 9.5.2022.

The Judgment of the Supreme Court in the case of P.Suseela and others

Etc.Etc. Vs. University Grants Commission & Ors.Etc.Etc. and UGC regulations are placed in the bottom of the file.

(ATUL SREEDHARAN) JUDGE

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Signature Not Verified SAN

Digitally signed by SHYAMLEE SINGH SOLANKI Date: 2022.04.30 15:09:01 IST

 
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