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Ramswaroop vs State Of M.P.
2022 Latest Caselaw 6427 MP

Citation : 2022 Latest Caselaw 6427 MP
Judgement Date : 28 April, 2022

Madhya Pradesh High Court
Ramswaroop vs State Of M.P. on 28 April, 2022
Author: Gurpal Singh Ahluwalia
                                              1
                      THE HIGH COURT OF MADHYA PRADESH
                                 CRA-862-2011
                      (RAMSWAROOP & ORS. VS. STATE OF M.P.)

         Gwalior, Dated: 28.04.2022

              Shri A.K.Jain, learned counsel for the appellants.

              Shri C.P.Singh, learned counsel for the respondent/State.

Heard.

Reserved for judgment.


         (G.S. Ahluwalia)                             (Rajeev Kumar Shrivastava)
             Judge                                              Judge

Pj'S/-


Digitally signed by PRINCEE BARAIYA Date: 2022.04.28 18:06:37 -07'00'

 
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