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Udal Singh vs State Of M.P.
2022 Latest Caselaw 6333 MP

Citation : 2022 Latest Caselaw 6333 MP
Judgement Date : 27 April, 2022

Madhya Pradesh High Court
Udal Singh vs State Of M.P. on 27 April, 2022
Author: Gurpal Singh Ahluwalia
                                                    1
                               THE HIGH COURT OF MADHYA PRADESH
                                            CRA-666-2012
                                   (UDAL SINGH VS. STATE OF M.P.)

         Gwalior, Dated: 27.04.2022

                    Shri A.K.Jain, learned counsel for the appellant.

                    Shri C.P.Singh, learned counsel for the respondent/State.

Heard.

Reserved for judgment.


         (G.S. Ahluwalia)                                   (Rajeev Kumar Shrivastava)
             Judge                                                    Judge

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2022.04.27 17:48:27 -07'00'

 
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