Mitesh Rathi vs Smt Tripti Agrawal
2022 Latest Caselaw 6231 MP

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                                                IN THE HIGH COURT OF MADHYA PRADESH
                                                             AT JABALPUR
                                                                 MP No. 3977 of 2021
                                                            (MITESH RATHI Vs SMT TRIPTI AGRAWAL)

                                   Dated : 26-04-2022
                                         Shri Surendra Verma, Advocate for the applicant.

                                         Shri Shobitaditya, Advocate for the respondent.

Learned counsel for the applicant submits that vide order dated 21.01.2022, the Co-ordinate Bench of this Court passed an interim order directing the trial Court, not to pass the final judgment till the next date of hearing but due to typographical error, the same has not been mentioned in the said order, hence it is

prayed that matter may be listed before the same Bench.

Office is directed to list this case before appropriate Bench in the next week.

(ARUN KUMAR SHARMA) JUDGE

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Signature Not Verified SAN

Digitally signed by PANKAJ NAGLE Date: 2022.04.27 10:59:14 IST