Geeta Singh vs Smt. Kamla Devi
2022 Latest Caselaw 5967 MP

                                                                          1
                                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                                AT JABALPUR
                                                                    RP No. 405 of 2021
                                                           (GEETA SINGH Vs SMT. KAMLA DEVI AND OTHERS)

                                     Dated : 22-04-2022
                                           Mr.Chandrahas Dubey, learned counsel for the applicant.

                                           Mr.H.R.Naidu, learned counsel for the respondents No.1 to 3.

For proper adjudication of instant review petition seeking review of judgment passed in second appeal, it is thought appropriate to call for the records of the concerned lower appellate Court as also trial Court.

Let the same be requisitioned by the next date of hearing.

List this revision in the week commencing 13.6.2022.

(SMT. ANJULI PALO) JUDGE

RM

Signature Not Verified SAN

Digitally signed by RAJESH MAMTANI Date: 2022.04.23 15:25:07 IST