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Parmeshwar Das @ Bhura vs State Of M.P.
2022 Latest Caselaw 5782 MP

Citation : 2022 Latest Caselaw 5782 MP
Judgement Date : 20 April, 2022

Madhya Pradesh High Court
Parmeshwar Das @ Bhura vs State Of M.P. on 20 April, 2022
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH CRA No.360/2011 (Parmeshwar Das @ Bhura vs. State of M.P.) (RAJESH TRIPATHI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Gwalior, Dated: 20/04/2022

Shri Raj Kumar Singh Kushwah, Counsel for the appellant.

Smt. Anjali Gyanani, Counsel for the State.

Heard.

Reserved for judgment.



             (G.S. Ahluwalia)                 (Rajeev Kumar Shrivastava)
                   Judge                                Judge



pwn*
       PAWAN KUMAR
       2022.04.20
       17:00:54 +05'30'
 

 
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