State Of M.P. vs Decd.Bhagwan ...
2022 Latest Caselaw 5768 MP

Citation : 2022 Latest Caselaw 5768 MP
Judgement Date : 20 April, 2022

Madhya Pradesh High Court

State Of M.P. vs Decd.Bhagwan ... on 20 April, 2022

Author: Virender Singh

                                               1




                      IN THE HIGH COURT OF MADHYA PRADESH
                                            AT INDORE
                                         SA No. 759 of 2007
                         (State of M.P. and others vs Decd. Bhagwan Thru.LRs.
                                      Smt. Ayodhyabai and others)
       Dated 20.04.2022

                      Shri Sanjay Karanjawala, Govt. Advocate for the appellant/State.
                      Shri Vinay Gandhi, Advocate for respondent No.1, 3 & 7.

Arguments heard. Reserved for Judgment.

(Virender Singh) JUDGE vinod Digitally signed by VINOD VISHWAKARMA Date: 2022.04.23 16:55:14 +05'30'

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