Smt. Pushplata Thakur vs Smt. Shweta Gupta (Thakur)
2022 Latest Caselaw 5691 MP

                                                                        1
                                                IN THE HIGH COURT OF MADHYA PRADESH
                                                             AT JABALPUR
                                                                  MP No. 1740 of 2022
                                              (SMT. PUSHPLATA THAKUR Vs SMT. SHWETA GUPTA (THAKUR) AND OTHERS)

                                   Dated : 19-04-2022
                                         Shri R.P. Khare, Advocate for the petitioner.

                                         Heard on the question of admission.
                                         Issue notice to the respondents on payment of process fee within a week by

ordinary as well as RAD mode, returnable within four weeks.

It is directed that the proceedings of Civil Suit No.15011-A/2016 before the trial Court may go on; however, no final judgment shall be passed till further

orders.

List after four weeks.

Certified copy/e-copy as per rules/directions.

(ARUN KUMAR SHARMA) JUDGE

pn

Signature Not Verified SAN

Digitally signed by PANKAJ NAGLE Date: 2022.04.20 10:47:35 IST