Laxman Singh vs State Of M.P.
2022 Latest Caselaw 5677 MP

Citation : 2022 Latest Caselaw 5677 MP
Judgement Date : 19 April, 2022

Madhya Pradesh High Court

Laxman Singh vs State Of M.P. on 19 April, 2022

Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH CRA No.799/2011 (Laxman Singh vs. State of M.P.) (RAJESH TRIPATHI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Gwalior, Dated: 19/04/2022

Shri Prakhar Dhengula, Counsel for appellant.

Shri C.P. Singh, Counsel for the State.

Heard.

Reserved for judgment.



                (G.S. Ahluwalia)                  (Rajeev Kumar Shrivastava)
                      Judge                                 Judge



pwn*
       PAWAN KUMAR
       2022.04.19
       17:03:43 +05'30'

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